Rajasthan High Court - Jaipur
Smt Anita Gupta vs State Of Raj & Ors on 25 October, 2010
Author: Prem Shanker Asopa
Bench: Prem Shanker Asopa
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH JAIPUR ORDER 1.S.B.CIVIL WRIT PETITION NO.13550/2010 Smt.Anita Gupta Versus The State of Rajasthan and others 2.S.B.CIVIL WRIT PETITION NO.13707/2010 Smt.Birma Devi Versus The State of Rajasthan and others 3.S.B.CIVIL WRIT PETITION NO.13719/2010 Smt.Pappi Agrawal Versus Raj.Civil Services Appellate Tribunal and others 4.S.B.CIVIL WRIT PETITION NO.13814/2010 Smt.Bilkish Fatima Versus The State of Rajasthan and others 5.S.B.CIVIL WRIT PETITION NO.13993/2010 Smt.Suman Gill Versus The State of Rajasthan and others 6.S.B.CIVIL WRIT PETITION NO.14001/2010 Smt.Anita Sen Versus Raj.Civil Services Appellate Tribunal and others 7.S.B.CIVIL WRIT PETITION NO.14011/2010 Arvind Bhardwaj Versus Distt.Education Officer and others 8.S.B.CIVIL WRIT PETITION NO.14023/2010 Nawal Kishore Verma Versus The State of Rajasthan and others 9.S.B.CIVIL WRIT PETITION NO.14024/2010 Pramila Versus The State of Rajasthan and others 10.S.B.CIVIL WRIT PETITION NO.14034/2010 Mahesh Chand Jat Versus Raj.Civil Services Appellate Tribunal and others 11.S.B.CIVIL WRIT PETITION NO.14037/2010 Om Prakash Sanwaria Versus The State of Rajasthan and others 12.S.B.CIVIL WRIT PETITION NO.14038/2010 Shashi Kala Dadhich Versus The State of Rajasthan and others 13.S.B.CIVIL WRIT PETITION NO.14039/2010 Smt.Santosh Sen Versus The State of Rajasthan and another 14.S.B.CIVIL WRIT PETITION NO.14040/2010 Smt.Usha Medatwal Versus The State of Rajasthan and another 15.S.B.CIVIL WRIT PETITION NO.14041/2010 Smt.Rita Vijay Versus The State of Rajasthan and others 16.S.B.CIVIL WRIT PETITION NO.14042/2010 Deepti Sharma Versus The State of Rajasthan and others 17.S.B.CIVIL WRIT PETITION NO.14047/2010 Bhawani Singh Versus The State of Rajasthan and others 18.S.B.CIVIL WRIT PETITION NO.14048/2010 Mohan Singh Versus Secretary, Panchayat Raj Deptt. and others 19.S.B.CIVIL WRIT PETITION NO.14051/2010 Bhanwar Lal Solanki Versus Raj.Civil Services Appellate Tribunal & others 20.S.B.CIVIL WRIT PETITION NO.14054/2010 Govind Ram Versus The State of Rajasthan and others 21.S.B.CIVIL WRIT PETITION NO.14059/2010 Purshottam Das Sharma Versus The State of Rajasthan and others 22.S.B.CIVIL WRIT PETITION NO.14063/2010 Smt.Sajjna Versus The State of Rajasthan and others 23.S.B.CIVIL WRIT PETITION NO.14066/2010 Ram Karan Versus The State of Rajasthan and others 24.S.B.CIVIL WRIT PETITION NO.14067/2010 Anwar Khan Versus The Distt.Education Officer and others 25.S.B.CIVIL WRIT PETITION NO.14071/2010 Om Prakash Mahawar Versus The State of Rajasthan and others 26.S.B.CIVIL WRIT PETITION NO.14083/2010 Sabir Hussain Versus The State of Rajasthan and others 27.S.B.CIVIL WRIT PETITION NO.14084/2010 Nand Kishore Meena Versus The State of Rajasthan and others 28.S.B.CIVIL WRIT PETITION NO.14090/2010 Karuna Jakhad Versus The State of Rajasthan and others 29.S.B.CIVIL WRIT PETITION NO.14095/2010 Madan Lal Versus Director, Secondary Education and others 30.S.B.CIVIL WRIT PETITION NO.14097/2010 Rajendra Kumar Dadhich Versus The State of Rajasthan and others 31.S.B.CIVIL WRIT PETITION NO.14098/2010 Abdul Salim Khan Versus The State of Rajasthan and others 32.S.B.CIVIL WRIT PETITION NO.14101/2010 Smt.Sharda Rani Gupta Versus Distt.Education Officer and others 33.S.B.CIVIL WRIT PETITION NO.14103/2010 Rohit Jain Versus The State of Rajasthan and others 34.S.B.CIVIL WRIT PETITION NO.14106/2010 Ramanand Yadav Versus The State of Rajasthan and others 35.S.B.CIVIL WRIT PETITION NO.14107/2010 Umesh Kaushik Versus The State of Rajasthan and others 36.S.B.CIVIL WRIT PETITION NO.14110/2010 Smt.Usha Pareek Versus The Director, Elementary Education and others 37.S.B.CIVIL WRIT PETITION NO.14112/2010 Smt.Mridula Sharma Versus Director, Primary Education and others 38.S.B.CIVIL WRIT PETITION NO.14113/2010 Trilok Sharma Versus The State of Rajasthan and others 39.S.B.CIVIL WRIT PETITION NO.14123/2010 Suresh Sharma and others Versus The State of Rajasthan and others 40.S.B.CIVIL WRIT PETITION NO.14129/2010 Ashok Kumar Versus The State of Rajasthan and others 41.S.B.CIVIL WRIT PETITION NO.14130/2010 Narendra Kumar Versus The State of Rajasthan and others 42.S.B.CIVIL WRIT PETITION NO.14134/2010 Renu Vaishnav Versus The State of Rajasthan and others 43.S.B.CIVIL WRIT PETITION NO.14135/2010 Smt.Seema Meena Versus The State of Rajasthan and others 44.S.B.CIVIL WRIT PETITION NO.14138/2010 Ramavatar Singh Chouhan Versus Raj.Civil Services Appellate Tribunal and others 45.S.B.CIVIL WRIT PETITION NO.14139/2010 Subodh Kumar Jain Versus Raj.Civil Services Appellate Tribunal and others 46.S.B.CIVIL WRIT PETITION NO.14142/2010 Rajesh Harijan and others Versus The State of Rajasthan and others 47.S.B.CIVIL WRIT PETITION NO.14144/2010 Satya Narayan Vaishnav Versus The State of Rajasthan and others 48.S.B.CIVIL WRIT PETITION NO.14150/2010 Smt.Maya Saini Versus The State of Rajasthan and others 49.S.B.CIVIL WRIT PETITION NO.14151/2010 Smt.Rekha Mathur Versus Director, Elementary Education and others 50.S.B.CIVIL WRIT PETITION NO.14155/2010 Vijay Jain Versus Director, Secondary Education and another 51.S.B.CIVIL WRIT PETITION NO.14159/2010 Latur Lal Malav Versus The State of Rajasthan and others 52.S.B.CIVIL WRIT PETITION NO.14161/2010 Ramdev Verma Versus The State of Rajasthan and others 53.S.B.CIVIL WRIT PETITION NO.14162/2010 Smt.Lata Chauhan Versus The State of Rajasthan and others 54.S.B.CIVIL WRIT PETITION NO.14164/2010 Smt.Urmila Bagherwal Versus The State of Rajasthan and others 55.S.B.CIVIL WRIT PETITION NO.14167/2010 Satya Narayan Kalal Versus The State of Rajasthan and others 56.S.B.CIVIL WRIT PETITION NO.14169/2010 Nisha Vaza Versus The State of Rajasthan and others 57.S.B.CIVIL WRIT PETITION NO.14177/2010 Ram Singh Daroga Versus The State of Rajasthan and others 58.S.B.CIVIL WRIT PETITION NO.14181/2010 Smt.Hemlata Saxena Versus The State of Rajasthan and others 59.S.B.CIVIL WRIT PETITION NO.14186/2010 Sayara Versus The State of Rajasthan and others 60.S.B.CIVIL WRIT PETITION NO.14189/2010 Smt. Vimla Yadav Versus The State of Rajasthan and others 61.S.B.CIVIL WRIT PETITION NO.14193/2010 Sita Ram Sharma Versus The State of Rajasthan and others 62.S.B.CIVIL WRIT PETITION NO.14194/2010 Smt. Har Devi Versus The State of Rajasthan and others 63.S.B.CIVIL WRIT PETITION NO.14195/2010 Ram Swarup Suthar Versus The State of Rajasthan and others 64.S.B.CIVIL WRIT PETITION NO.14197/2010 Kedar Lal Nagar Versus The State of Rajasthan and others 65.S.B.CIVIL WRIT PETITION NO.14203/2010 Vijay Singh Meena Versus The State of Rajasthan and others DATE OF ORDER --- October 25,2010 PRESENT HONBLE MR.JUSTICE PREM SHANKER ASOPA Mr.Parag Rastogi, Mr.Vijay Yadav, Mr.Raj Kumar Goyal, Mr.Banwari Sharma, Mr.S.K.Singodia, Mr.Deepak Pareek, Mr.D.P.Sharma, Mr.R.K.Mathur, Mr.Sandeep Garssa, Mr.Manish Sharma, Mr.Kailash Chandra Sharma, Mr.Dinesh Saini, Mr.Sanjay Sharma, Mr.Vijay Dutt Sharma, Mr.Sourabh Purohit, Mr.Atma ram Meena, Mr.Vikas Ganan, Mr.Manu Bhargava, Mr.Akhil Simlote,Mr.D.S.Bagadia, Mr.Vikrant Gupta, Mr.Rajesh Mootha, Mr.Vinod Kumar Sharma, Mr.Sudhir Gupta Mr.Vinod Goyal, Mr.Pradeep Mathur, Mr.Kapil Gupta, Mr.Ashish Saksena, Mr.Ashindra Gautam, Mr.R.N.Sharma, Mr.Amit Jindal, Mr.Ashwani Kumar Sharma, Mr.Harsh Saini, Mr.Bharat Yadav, Mr.Prashant Sharma, Mr.R.P.Saini, Mr.Anil Yadav, Mr.Vinod Singhal, Mr.Shashi Bhushan Gupta, for the petitioners BY THE COURT
In the bunch of aforesaid writ petitions, the petitioners have challenged the respective transfer orders issued between 26.9.2010 and 30.9.2010/1.10.2010. They have filed respective appeals before the Rajasthan Civil Services Appellate Tribunal and are claiming identical directions issued in the similar writ petitions, therefore, all the aforesaid writ petitions have been clubbed together and are being decided by this common order.
Counsel for the petitioners submit that against the impugned transfer orders, the respective petitioners have filed appeals before the Rajasthan Civil Services Appellate Tribunal which are pending and have not yet come at number for admission and order, on account of the fact that limited number of such type of cases are taken up on a day and further petitioners' appeals may come at number after some time, therefore, the petitioners may be allowed to continue at their respective place of posting, for a period of one month.
Counsel further submit that in identical case - Mrs.Deepika Kapoor Vs. The State of Rajasthan and others (CWP No.13444/2010), while disposing of the writ petition, passed interim direction of one month to continue the petitioner therein, at the place of posting from which she was transferred, was passed on 07.10.2010.
Considering the fact that listing of the appeals filed by the petitioners may take some time for the aforesaid reason and further to enable the respective petitioners to seek appropriate order on appeal as well as the stay application, the petitioners shall be allowed to continue at their respective place of posting from which they have been transferred, for a period of one month, which will be counted from 07.10.2010 i.e. the date of passing interim direction in the aforesaid identical matter.
All the aforesaid writ petitions are disposed of, as indicated above.
Photo stat copies of this order be placed on the files of all the aforesaid writ petitions, except CWPNo.13550/2010.
(Prem Shanker Asopa) J.
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