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[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(6)(h) in Tamil Nadu Fire Service Rules, 1990

(h)testing of stores purchased by the Directorate at [Chennai] [Substituted for the word 'Madras' by the City of Madras (Alteration of Name) Act, 1996 (Tamil Nadu Act 28 of 1996).] and submission of test reports;