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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jharkhand - Subsection

Section 13(a) in Jharkhand State Play Schools (Recognition and Control) Rules, 2017

(a)Any person possessing such minimum qualifications, as laid down by an academic authority, authorised by the Government of Jharkhand by notification, will be eligible for appointment as a Teacher.