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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Maharashtra - Subsection

Section 81(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(2)Ministerial staff members shall consist of different grades viz., 'A', 'B', 'C." and D' and shall be determined by the State Council having regard to the requirements of the University business, from time to time.