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State of Maharashtra - Section

Section 81 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

81. Classification of Ministerial Staff Members into various grades.

(1)Ministerial staff members shall be those who are for the time being in the service of the University and are not included in the categories of Executive, Academic Officers, Other Officers and Academic Staff Members.
(2)Ministerial staff members shall consist of different grades viz., 'A', 'B', 'C." and D' and shall be determined by the State Council having regard to the requirements of the University business, from time to time.