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[Cites 0, Cited by 0] [Section 102E(1)] [Section 102E] [Entire Act]

Union of India - Subsection

Section 102E(1)(a) in The Indian Post Office Rules, 1933

(a)In the upper left hand corner - the letters "e-VP" followed by an entry, in figure and words of the amount of remittance to himself, and