Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(a) in The Non-Pressure Stove (Quality Control) Order, 1990 (a)"Non-pressure Stoves" mean burning appliances intended for domestic and commercial use, burning kerosene oil at atmospheric pressure.
