Section 16 in Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act (Kerala) Rules, 2014
16. Publication of the report of the Expert Group.
(1)The recommendation of the Expert Group shall be made available in Malayalam to the Local Self Government Institutions affected by the acquisition in the offices of the Collectors, Sub Divisional Magistrates and Tahsildars in the affected areas.(2)The recommendations of the Expert Group shall also be published in a Malayalam daily having circulation in the affected areas.(3)The copy of the recommendation of the Expert Group shall also be uploaded on the website of the Government.
