Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] NCT Delhi - Subsection Section 87(a) in Delhi Police Act, 1978 (a)negligently let loose any horse or other animal, so as to cause danger, injury, alarm or annoyance; or
