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[Cites 0, Cited by 0] [Section 70B] [Entire Act]

State of Haryana - Subsection

Section 70B(4) in Haryana Municipal Corporation Election Rules, 1994

(4)Where a polling station is for both men and women, the Presiding Officer may direct that there shall be separate queue for men and women and that they may be admitted into the polling station alternatively in separate batches.