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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(1) in The Orissa State Transport Appellate Tribunal Rules, 1993

(1)The order-sheet of the Tribunal shall be written in English and shall contain all the orders passed by the Tribunal from time to time in order to show the progress of the proceedings from first to last.