Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Assam - Subsection Section 41(1) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (1)Except with the special permission of the Authority, the maximum height of the compound wall shall be 1.5m above the centerline of the front street.
