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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(v) in The U.P. Higher Education Services Commission (Removal Of Difficulties) Order, 1983

(v)a teacher proceeding on "teacher fellowship" under any scheme of University Grants Commission or any other body.