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State of Arunachal Pradesh - Section

Section 26 in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

26. The Finance Committee.

(1)The Finance Committee shall consist of :-
(a)The Vice-Chancellor as Chairman ;
(b)The Registrar as Secretary ;
(c)The Finance Officer as Member;
(d)Such other members as may be recommended by Sponsor;
(e)One representative of the State Government basically holding financial charges in the Department of Education.
(2)The Finance Committee shall be the principal financial body of the University to take care of financial matters and shall, subject to the provision of this Act. Rules and Statutes, Coordinate and exercise general supervision over the financial matters of the University ;