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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(1)(b) in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010

(b)It shall be provided in classes held on the premises of the school, or in classes organized in safe residential facilities.