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State of Rajasthan - Section

Section 17 in Rajasthan Para-medical Council Rules, 2014

17. Election of Vice-President.

- When the President has been elected, he shall, if present at the meeting, conduct the election of the Vice-President. If he/she is not present at the meeting, the Chairman of the meeting elected under rule 15 shall conduct the election of the Vice-President. The remaining provisions of rule 16 shall apply mulatis mutandis in relation to the conduct of the election of the Vice-President.