Himachal Pradesh High Court
Watan Singh Banyal vs . State Of H.P And Ors A/W Connected ... on 6 July, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
Watan Singh Banyal Vs. State of H.P and ors a/w connected matters .
CWP No. 3860/2021 a/w CWP Nos.4104/2021, 3320, 3321 & 3407/2022 6.7.2023 Present: Mr. Virender Thakur, Advocate, for the petitioner(s).
Mr. Anup Rattan, Advocate General, with Mr. Ramakant Sharma, Ms. Sharmila Patial, Addl. A.Gs., Ms. Priyanka Chauhan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.
Rejoinder(s), as prayed for, be filed within further two weeks, failing which right to file the same shall be deemed to be closed.
List on 27.7.2023 alongwith CWP No.3935 of 2021.
(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge 6.7.2023 (mamta) ::: Downloaded on - 07/07/2023 20:41:37 :::CIS