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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Manipur - Subsection

Section 24(18) in Manipur International University Act, 2018

(18)The University may start Satellite/ Cable Television Channels, Radio/ FM Channels, and Community Radio Stations or use online platforms to impart education to the masses with prior licenses/approvals from competent authorities.