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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(1) in The U.P. Excise (Regulation Of Transport And Possession Of Country Liquor) Rules, 1980

(1)These Rules may be called the Uttar Pradesh Excise (Regulation of Transport and Possession of Country Liquor) Rules, 1980.