Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] Union of India - Subsection Section 50(14) in The Bangalore Metro Railway (General) Rules, 2011 (14)The assisting train shall proceed once the cab signaling displays a proceed code and shall entrain passengers at the next station and resume normal working.
