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Himachal Pradesh High Court

Sunita Sharma vs . Gopal Singh & Anr. on 19 September, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Sunita Sharma vs. Gopal Singh & Anr.

.

RSA No. 244 of 2019 19.09.2023 Present: Mr. Paras Dhaulta, Advocate, for the appellant.

Mr. Sumesh Sharma, Advocate vice Mr. Karun Negi, Advocate, for respondent No.1. None for respondent No.2.

of The case has been listed under the head of Speaking to Minutes. The perusal of the order dated 15.09.2021 rt passed by the Co-ordinate Bench of this Court shows that service of respondent No.2-Puran Chand has been dispensed with in the present appeal, therefore, the order dated 06.09.2023 passed by this Court is recalled.

In view of order dated 15.09.2021, notice need not be issued to respondent No.2-Puran Chand.

As jointly prayed by learned counsel for the parties, list for consideration on 23.11.2023.



                                                          ( Sushil Kukreja)
               September 19, 2023                              Judge
                     (subhash)




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