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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 34(iv) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(iv)Your roll number exactly as it is given in your Admit Card encode the subject at the appropriate space provided for the purpose in the answer sheets for encoding do the encoding according to the instructions."
(III)Allow sometime to the candidates for this purpose and after pause Invigilator to announce,-