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State of Rajasthan - Section

Section 11B in The Rajasthan Agricultural Produce Markets Act, 1961

11B. Appointment of Secretary of market committee.

(1)There shall be appointed a Secretary for each market committee who shall be the Chief Executive Officer of the market committee and shall exercise such powers and perform such duties as are specified in this Act or in the rules or bye-laws.
(2)The Secretary shall be a person in the full time employment of the State Government and he shall be governed by the Rajasthan Service Rules and shall get besides pay such allowances as may be fixed by the State Government.] [Inserted by Section 4 of Rajasthan Act No. 15-A of 1973 - Published in Rajasthan Gazette, Part IV-A, Extraordinary, dated 14.7.1973.]