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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(3)(c) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(c)the supply of water for washing shall be from a hygienic source, and if practicable, shall be through taps;