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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2) in Warehousing Development and Regulatory Authority (Conditions of service of the Officers and other Employees) Regulations, 2016

(2)Instructions issued by Government of India including Ministry of Finance and Department of Personnel and Training, as amended from time to time, shall be applicable.