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Union of India - Section

Section 32 in Warehousing Development and Regulatory Authority (Conditions of service of the Officers and other Employees) Regulations, 2016

32. Official visits abroad.

(1)Official visits abroad by Officer of the Authority shall be undertaken with the prior approval of the Chairperson of the Authority or any other Member or Officer of the Authority authorised by the Chairperson.
(2)Instructions issued by Government of India including Ministry of Finance and Department of Personnel and Training, as amended from time to time, shall be applicable.