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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Manipur - Subsection

Section 2(m) in Manipur International University Act, 2018

(m)"Ordinance" means Manipur International University Ordinance, 2018, an Ordinance as promulgated by the Hon'ble Governor of the State in exercise of the powers conferred to him by clause (1) of Article 213 of the Constitution of India;