Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] State of Himachal Pradesh - Subsection Section 94(2) in Himachal Pradesh Municipal Election Rules, 2015 (2)The petitioner shall attach with the petition equal number of copies of the petition and its enclosures to that of the number of respondents.
