Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2) in The Tamil Nadu Catering Establishments Rules, 1959

(2)[ The registration certificate shall be in duplicate in Form No. III, one to be issued to the employer and the other to serve as counter-foil.] [Substituted by Notification No. S.R.O. No. A-428 of 1966, dated the 12th April, 1966.]