Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83(3)] [Section 83] [Entire Act]

State of Karnataka - Subsection

Section 83(3)(b) in Karnataka Town and Country Planning Act, 1961

(b)any right, privilege, obligation or liability acquired, accrued or incurred under the said Acts; or