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[Section 3]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 3(2) in The M.P. Ashaskiya Shikshan Sanstha (Schoolon Main Karyarat Adhyapakon Tatha Anya Karmachariyon Ki Padonnati) Rules, 1988
| (i) | Secondary School/Higher Secondary School/TrainingInstitution/Sanskrit School. | ||
| (a) | Chairman or Secretary of the Education Society. | Chairman | |
| (b) | Joint Director, Education Division/Divisional Superintendentof Education or a Gazetted Officer nominated by him. | Member | |
| (c) | a principal nominated by Education Society. | Member | |
| (d) | an Expert of the subject concerned nominated by JointDirector, Public Instruction or a Principal, Government HigherSecondary School. | Member | |
| (ii) | Middle/Primary School/Sanskrit School (up to middlestandard):- | ||
| (a) | Chairman/Secretary of the Society | Chairman | |
| (b) | District Education Officer/Deputy Director of Education or anofficer nominated by him. | Member | |
| (c) | a person nominated by Education Society. | Member | |
| (d) | a Head Master of Government middle school nominated byDistrict Education Officer, (Deputy Director, DistrictEducation). | Member |