Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 3 in The M.P. Ashaskiya Shikshan Sanstha (Schoolon Main Karyarat Adhyapakon Tatha Anya Karmachariyon Ki Padonnati) Rules, 1988

3.

(1)A seniority list of all the employees of aided institutions run by Education Society shall be prepared category-wise even though these schools are run as pre-primary, primary, middle, secondary, higher secondary, training institution and Sanskrit Schools and they are being given grant separately. This list shall only be prepared in respect of the employees receiving grant. Six copies of the list shall be forwarded for certification in respect of primary/middle school to District Education Officer and in respect of secondary and higher secondary school to the Joint Director/Divisional Superintendent of Education. After certifying the list, the officer concerned shall keep two copies in his office and return the remaining four copies to the concerning institution.
(2)There shall be Committee for promotion consisting of the following members:-
(i) Secondary School/Higher Secondary School/TrainingInstitution/Sanskrit School.  
  (a) Chairman or Secretary of the Education Society. Chairman
  (b) Joint Director, Education Division/Divisional Superintendentof Education or a Gazetted Officer nominated by him. Member
  (c) a principal nominated by Education Society. Member
  (d) an Expert of the subject concerned nominated by JointDirector, Public Instruction or a Principal, Government HigherSecondary School. Member
(ii) Middle/Primary School/Sanskrit School (up to middlestandard):-  
  (a) Chairman/Secretary of the Society Chairman
  (b) District Education Officer/Deputy Director of Education or anofficer nominated by him. Member
  (c) a person nominated by Education Society. Member
  (d) a Head Master of Government middle school nominated byDistrict Education Officer, (Deputy Director, DistrictEducation). Member
(3)No work shall be transacted in the meeting of the Committee unless the Chairman and atleast other two members are present.
(4)The meeting of Promotion Committee shall ordinarily be held atleast once in a year.