Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Arunachal Pradesh - Subsection Section 30(1) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014 (1)The District Committee shall consist of the following members of whom 8 (eight) shall be ex-officio members and two non-official members.
