Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Kerala - Subsection Section 28(a) in Kerala Factories Rules, 1957 (a)[ The diameter of such pipes shall not exceed 50 mm and in the case of pipes installed after the 1st day of January 1957 the diameter shall not exceed 25mm.] [Substituted by SRO No. 1149/2001 dt. 28-12-2001.]
