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[Cites 0, Cited by 0] [Section 10(10)] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(10)(f) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(f)The aforesaid bank guarantee will stand discharged with the submission of bank guarantee that is required to be submitted by the applicant to the Distribution Licensee during construction phase when augmentation of distribution system is required, in accordance with the provisions in the detailed procedure.