Section 16(5) in The U.P. Excise (Prohibition) Subordinate Service Rules, 1978

[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(5) in The U.P. Excise (Prohibition) Subordinate Service Rules, 1978

(5)The interview shall thereafter be held by the Selection Committee and marks shall be awarded at the interview by the Selection Committee in the following manner :

(a)	General Knowledge	Up to 20 marks
(b)	Proficiency in Sports	5 marks
	Total	….	25 marks

Provided that in assessing proficiency in sports allotment of marks may be as follows :

(i)	If the candidate is a sportsman of international level	..	5 marks
(ii)	If the candidate is a sportsman of national level	..	4 marks
(iii)	If the candidate is a sportsman of State level	..	3 marks
(iv)	If the candidate is a sportsman of University/College/Schoollevel	..	2 marks

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 16(5) in The U.P. Excise (Prohibition) Subordinate Service Rules, 1978