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[Cites 0, Cited by 0] [Section 52(11)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(11)(a) in Tamil Nadu Co-operative Societies Rules, 1988

(a)The Election Officer may employ at the polling station such number of officers or employees of the society as he considers necessary to help in the identification of voters. lie may also make such other arrangements as he may deem necessary to ensure identification of voters and to prevent impersonation.