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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(b) in The Punjab Excise Fiscal Orders, 1932

(b)No transport duty shall be levied on bhang transported from one place to another situated within the limits of the same district except on transport of bhang by retail sale licenses purchased from wholesale licensees of the same district;