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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(3) in The Punjab Agricultural University Act, 1961

(3)Every college shall comprise such [Departments] [Substituted by Punjab Act 12 of 1965 section 16.] as may be preprescribed and each [Depeartment] [Substituted by Punjab Act 12 of 1965 section 16.] shall be assigned such subjects of study as the academic council may deem fit.