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[Cites 2, Cited by 3]

Bombay High Court

Vanashakti Public Trust And 5 Ors vs Union Of India And 8 Ors And Cidco ... on 6 September, 2018

Author: Sarang Vijaykumar Kotwal

Bench: Sarang Vijaykumar Kotwal

     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         ORDINARY ORIGINAL CIVIL JURISDICTION

         PUBLIC INTEREST LITIGATION NO. 87 OF 2013

     Vanashakti Public Trust And 5 Ors.               ....Petitioner
                 V/S
     Union Of India And 9 Ors.                     ....Respondent

WITH PUBLIC INTEREST LITIGATION NO. 63 OF 2012 Vanashakti A Public Trust And Anr ....Petitioner V/S Union Of India And Ors. ....Respondent WITH PUBLIC INTEREST LITIGATION NO. 79 OF 2014 Yeshwanth Shenoy ....Petitioner V/S Union Of India And 6 Others ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 518 OF 2015 In PUBLIC INTEREST LITIGATION 87 OF 2013 Vanashakti Public Trust And 5 Ors. ....Petitioner V/S Union Of India And 7 Ors ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 740 OF 2015 In Page 1/6 ::: Uploaded on - 06/09/2018 ::: Downloaded on - 07/09/2018 02:07:29 ::: PUBLIC INTEREST LITIGATION 87 OF 2013 Vanashakti Public Trust And 5 Ors. ....Petitioner V/S Union Of India And 9 Ors And Narendra ....Respondent Krishna Mhatre And Anr(applicants) WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 558 OF 2015 In PUBLIC INTEREST LITIGATION 87 OF 2013 Vanashakti Public Trust And 5 Ors. ....Petitioner V/S Union Of India And 8 Ors. The Board Of ....Respondent Trustees Of Jawaharlal Nehru Port Trust WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 37 OF 2016 In PUBLIC INTEREST LITIGATION 87 OF 2013 Vanashakti Public Trust And 5 Ors. ....Petitioner V/S Union Of India And 8 Ors And Cidco (applicant) ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 431 OF 2016 In PUBLIC INTEREST LITIGATION 87 OF 2013 Vanashakti Public Trust And 5 Ors. ....Petitioner V/S Union Of India And 8 Ors ....Respondent Page 2/6 ::: Uploaded on - 06/09/2018 ::: Downloaded on - 07/09/2018 02:07:29 ::: WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 151 OF 2017 In PUBLIC INTEREST LITIGATION 87 OF 2013 Vanashakti Public Trust And 5 Ors. ....Petitioner V/S Union Of India And 9 Ors And M/s. Karma ....Respondent Developers (applicant) WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 461 OF 2017 In PUBLIC INTEREST LITIGATION 87 OF 2013 Vanashakti Public Trust And 5 Ors. ....Petitioner V/S Union Bank Of India And 9 Ors. And ....Respondent Mahalaxmi Homemakers Private Limited (applicant) WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 140 OF 2017 In PUBLIC INTEREST LITIGATION 87 OF 2013 Vanashakti Public Trust And 5 Ors. ....Petitioner V/S Union Of India And 11 Ors. ....Respondent WITH CONTEMPT PETITION IN PIL LODGING NO. 2 OF 2018 In PUBLIC INTEREST LITIGATION 87 OF 2013 Page 3/6 ::: Uploaded on - 06/09/2018 ::: Downloaded on - 07/09/2018 02:07:29 ::: Brijesh Haushilaprasad Sharma And 3 Ors ....Petitioner V/S The State Of Maharashtra And 9 Ors ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 274 OF 2018 In PUBLIC INTEREST LITIGATION 87 OF 2013 Vanashakti Public Trust And 5 Ors. ....Petitioner V/S Union Of India And 8 Ors. Nagesh Kausaya ....Respondent Naspuri (applicant) WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 273 OF 2018 In PUBLIC INTEREST LITIGATION 87 OF 2013 Vanashakti Public Trust And 5 Ors. ....Petitioner V/S Union Of India And 8 Ors And Arunachalam ....Respondent Vishwanath Das (applicant) WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 275 OF 2018 In PUBLIC INTEREST LITIGATION 87 OF 2013 Vanashakti Public Trust And 5 Ors. ....Petitioner V/S Union Of India And 8 Ors And Parvati ....Respondent Ramchandra Nivate (applicant) WITH Page 4/6 ::: Uploaded on - 06/09/2018 ::: Downloaded on - 07/09/2018 02:07:29 ::: NOTICE OF MOTION (WRIT PETITION) LODGING NO. 276 OF 2018 In PUBLIC INTEREST LITIGATION 87 OF 2013 Vanashakti Public Trust And 5 Ors. ....Petitioner V/S Union Of India And 8 Ors. And Sunanda Dilip ....Respondent Ingole(applicant) WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 277 OF 2018 In PUBLIC INTEREST LITIGATION 87 OF 2013 Vanashakti Public Trust And 5 Ors. ....Petitioner V/S Union Of India And 8 Ors. And Rekha Kailash ....Respondent Raut -applicant WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 278 OF 2018 In PUBLIC INTEREST LITIGATION 87 OF 2013 Vanashakti Public Trust And 5 Ors. ....Petitioner V/S Union Of India And 8 Ors. And Ranlakhan ....Respondent Budhiram Kahar (applicant) WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 279 OF 2018 In PUBLIC INTEREST LITIGATION 87 OF 2013 Vanashakti Public Trust And 5 Ors. ....Petitioner Page 5/6 ::: Uploaded on - 06/09/2018 ::: Downloaded on - 07/09/2018 02:07:29 ::: V/S Union Of India And 8 Ors. And Asha Anand ....Respondent Raut (applicant) Mr. Zaman Ali a/w , Kranti L.c. For Petitioner Ms. Shaarmila U Deshmukh a/w Ms Jaya Bagwe for R.no.3and 10 Mr. G.W Mattos Ast. G. P for State-Respondent.

CORAM : SHANTANU S. KEMKAR & SARANG VIJAYKUMAR KOTWAL, JJ DATE : 6th September, 2018 P.C. :

At the request of Advocate for the parties, adjourned to 18/09/2018 to be listed on daily board for direction.
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