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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(11) in Central University of Himachal Pradesh (Amendment) Statutes, 2019

(11)School of Commerce & Management Studies
(a)Departments of Studies
(i)Himachal Pradesh Kendriya Vishwavidalaya Business School
(ii)Department of Commerce
(iii)Such other Departments as may be established from time to time under the Statutes and assigned by the Ordinances
(b)Centres of Studies
(i)Centre for Corporate Social Responsibility, Ethics & Corporate Governance
(ii)Centre for Entrepreneurship & Innovation
(iii)Centre for Management of Health Services
(iv)Centre for Cross Cultural Management and Organizational Change
(v)Centre for Advanced Data Analysis, Business Analytics and Intelligence
(vi)Case Research Centre
(vii)Centre for University-Industry Interface
(viii)Centre for Research in Corporate Finance
(ix)Centre for Police Administration
(x)Centre for Training and Development
(xi)Centre for Human Values and Dharamik Management
(xii)Such other Centres as may be established from time to time and assigned by the Ordinances