Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in Fixing Rates To Be Charged By Ships Engaged in Coasting Trade of India For Carriage of Passengers Under Section 412 (1) of The Act (2)A child between 3 and 12 shall be charged half the rate, rounded to the nearest five paise.
