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Union of India - Section

Section 21 in The Inland Waterways of India Recruitment, Seniority and Promotion Regulations, 1992

21. Advertisement of the posts.

- Group A & B posts intended to be filled by direct recruitment shall be advertised.Group C posts intended to be filled by direct recruitment shall be advertised as well as notified in the local employment exchange.Group D posts intended to be filled may be notified with Local employment exchange.