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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Chattisgarh - Subsection

Section 49(2) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(2)The State Government shall make an endeavour to issue the order under subsection (1) within 18 months of the establishment of the Vishwavidyalaya.Chapter-IX Emergency Powers of the State Government