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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(1) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(1)The Academic Council shall be the Academic body of the Vishwavidyalaya consisting of the following members, namely :-
(i)Kulpati;
(ii)Rector;
(iii)Director, Technical Education, Madhya Pradesh;
(iv)Chairman, Madhya Pradesh Board of Secondary' Education;
(v)Dean of Faculties;
(vi)Chairman of Board of Studies;
(vii)Heads of the Departments of the Vishwavidyalaya;
(viii)Four Principals, two from affiliated Colleges and two from affiliated Polytechnics to be nominated by the Kulpati, by rotation, according to seniority;
(ix)Two Professors from affiliated colleges of the Vishwavidyalaya to be nominated by the Kulpati; by rotation, according to seniority;
(x)Two Readers from the Vishwavidyalaya Teaching Departments amongst whom one shall be a lady teacher nominated by Kulpati, by rotation, according to seniority;
(xi)Registrar of Vishwavidyalaya.
Member Secretary.