Section 1(3) in Telangana Mutually Aided Co-Operative Societies Act, 1995
(3)It shall come into force on such date as the Government may by notification in the [Telangana] [Substituted by G.O.Ms.No.28, Agriculture and Co-operation (Coop.II) Department, dated 19.04.2016.] Gazette, appoint.
