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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1)(c) in The U.P. (Regulation Of Building Operations) Rules, 1985

(c)judge the propriety of the matter from technical, and administrative point of view, and that it does not violate any legal provisions.