Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(8) in Kerala Captive Elephants (Management and Maintenance) Rules, 2012

(8)No elephant shall be made to walk for more than three hours at a stretch.