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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Bihar - Subsection

Section 86(1) in The Bihar Municipal Election Rules, 2007

(1)As soon as may be after the result of an election has been declared, the Returning Officer shall report the result to the District Election Officer. The Returning Officer shall prepare and certify a return of the result containing:-
(i)names of the candidates for whom valid votes have been given:
(ii)the number of valid votes of each candidate;
(iii)the name of the candidate elected;
(iv)the number of votes declared invalid; and
(v)the number of tender votes given.