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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(2) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(2)All the officers and members of the staff appointed or deployed for preparation of voters' list and conduct of election of any Municipality under the Act or these rules, shall function under the superintendence, direction and control of the Election Commission.